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State of Karnataka - Section

Section 26 in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

26. The Research Council.

(1)Research Council shall be the Principal Research Committee of the Institute and shall provide the larger holistic vision of the kind of research to be undertaken by the Institute, including prioritization of the research areas. Research Council shall co-ordinate and exercise general supervision over the Research polices of the Institute.
(2)The Research Council shall consist of the following, namely:-
(i)The Director - Chair Person
(ii)The Deans – members
(iii)Such other members as may be specified by the Board of Management.