Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(2) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(2)The Research Council shall consist of the following, namely:-
(i)The Director - Chair Person
(ii)The Deans – members
(iii)Such other members as may be specified by the Board of Management.