Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(2) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(2)The counterfoils of all used transit passes and unused passes, if any, shall be returned to the officer from whom the book of passes was obtained. No fresh Book of transit pass shall be supplied until the counterfoils of all passes previously used have been returned.