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State of Chattisgarh - Section

Section 10 in The Chhattisgarh Transit (Forest Produce) Rules, 2001

10. Accounts of the Counter foils of used transit passes to be returned.

(1)The Gram Panchayat or any person, to whom book of transit pass is supplied, shall submit a monthly account to the Divisional Forest Officer, of forest produce extracted, through the transit passes issued by him.
(2)The counterfoils of all used transit passes and unused passes, if any, shall be returned to the officer from whom the book of passes was obtained. No fresh Book of transit pass shall be supplied until the counterfoils of all passes previously used have been returned.