Section 42(1)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

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State of Andhra Pradesh - Subsection

Section 42(1)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(c)fold the ballot papers [x x x] so as to conceal his vote.

(cc)if required to show to the Presiding Officer the distinguishing mark on the ballot paper.