Section 42(1) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965
(1)The Elector on receiving the ballot paper [x x x x] shall forthwith--(a)proceed to one of the voting compartments;(b)there make a mark on the ballot paper with the instrument supplied, for the purpose on or near the symbol of the candidate for whom he intends to vote;(c)fold the ballot papers [x x x] so as to conceal his vote.(cc)if required to show to the Presiding Officer the distinguishing mark on the ballot paper.(d)insert the folded ballot paper [x x x] into the ballot box; and(e)quit the polling station.
