Madhya Pradesh High Court
M/S Mdp Infra (India) Pvt. Ltd. vs Commissioner Customs Central Excise ... on 19 December, 2018
1 CEA-123-2018 The High Court Of Madhya Pradesh CEA-123-2018 (M/S MDP INFRA (INDIA) PVT. LTD. Vs COMMISSIONER CUSTOMS CENTRAL EXCISE AND CGST) 2 Gwalior, Dated : 19-12-2018 Shri Smrati Sharma, learned counsel for the petitioner. It is stated on behalf of petitioner that outstation counsel is to address the matter, therefore, as prayed, list in the week commencing 14th of January, 2019.
(SANJAY YADAV) (VIVEK AGARWAL)
JUDGE JUDGE
ar
ABDUR RAHMAN
2018.12.20 11:11:20
+05'30'