Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Jammu-Kashmir - Subsection Section 41(1)(iii) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982 (iii)providing for any other matter solely concerning the authority and not provided for by this Act and the Statutes.