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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 92(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The disseminations by the recognised stock exchange(s) as mentioned in sub-regulation (1) shall be made in organised, user friendly and easily referable manner including by providing hyperlinks for easy accessibility.