Section 92 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
92. Dissemination.
(1)Upon receipt of relevant intimations, information, filings, reports, statements, documents or any other submissions in terms of these regulations, from the listed entity the recognised stock exchange(s) shall immediately disseminate the same on its website.(2)The disseminations by the recognised stock exchange(s) as mentioned in sub-regulation (1) shall be made in organised, user friendly and easily referable manner including by providing hyperlinks for easy accessibility.
