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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in West Bengal Prisoners' Welfare Fund Rules, 2008

(1)For extending financial assistance to the Prisoners and for incurring expenditure for collective activities, the Central Executive Committee shall advance a Sum not exceeding rupees five thousand to the each of the six Circle Executive Committee for meeting regular and special expenditure towards welfare of the Prisoners.