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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)Save as otherwise provided in this Act, the powers conferred on the University by or under this'Act, shall extend to the areas comprised within the limits of revenue districts of Sheopur, Morena, Bhind, Gwalior, Shivpuri, Guna, Ashoknagar, Datia, Dewas, Ratlam, Shajapur, Mandsaur, Neemuch, Ujjain, Indore, Dhar, Jhabua, Alirajpur, Khargone, Blidwanv Khandwa, Burhanpur, BhopaU Sehore and Rajgarh.