Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440] [Entire Act] State of Gujarat - Subsection Section 440(1) in Gujarat High Court Rules, 1993 (1)Advocates other than lady advocates :(a)Black buttoned up coat (chapkan, achakan or Sherwani), Barrister's gown and bonds, or(b)Black open collar coat, white shirt, white collar, stiff or soft, with Barrister's gown and bands,
