Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of Odisha - Subsection Section 2A(3) in The Shri Jagannath Temple Rules, 1960 (3)A co-opted member, who has absented himself from three consecutive meetings of the Committee, shall cease to hold office as such member.
