Section 2A in The Shri Jagannath Temple Rules, 1960
2A. Co-option of members.
(1)The Committee may, from time to time, co-opt persons not belonging to any of the categories referred to in Clauses (e), (f) and (g) of Sub-section (1) of Section 6 to be members of the Committee :Provided that at no time the total number of the co-opted members shall exceed four.(2)In case there is difference of opinion as to the person to be co-opted, the matter shall be decided by voting.(3)A co-opted member, who has absented himself from three consecutive meetings of the Committee, shall cease to hold office as such member.
