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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 105(ii) in The Andaman and Nicobar Islands Port Rules, 2004

(ii)Petroleum class "B", class "C" or inflammable liquids having flash point of 23° C and above may be discharged/shipped direct into/ from storage tanks of importers/exporters at oil berth.