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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(ii) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(ii)once in every year discharge each portable fire-extinguisher provided in the licensed premises and re-charge it and' immediately record the date of such re-charge in durable paint on the external surface of container of the fire-extinguisher.