Section 57(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
(2)The licensee shall -(i)once in every three months empty the container of each portable fire-extinguisher provided in the licensed premises, clean its nozzles and working parts, stir the liquids in it and top it up, immediately record the date of having done so on a slip of paper and paste the same on the outside of such container.(ii)once in every year discharge each portable fire-extinguisher provided in the licensed premises and re-charge it and' immediately record the date of such re-charge in durable paint on the external surface of container of the fire-extinguisher.
