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State of Chattisgarh - Section

Section 12 in The Chhattisgarh Public Services (Promotion) Rules, 2003

12. Consultation with the Commission.

- The recommendation of the Departmental Promotion Committee presided over by the Chairman or a member of the Commission shall be deemed to be compliance of the requirement of consultation with the Commission under sub-clause (b) of clause (3) of Article 320 of the Constitution.