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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(6)(a) in The Baba Farid University of Health Sciences Act, 1998

(a)manage the property and the investments of the University including trusts and endowed property in accordance with the decision of the Finance Committee and the Board of Management;