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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(1)(a) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

(a)enter and inspect any building at any time between sunrise and sunset or authorise any officer subordinate to him to so enter and inspect any building: