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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(8)(f) in Manonmaniam Sundaranar University Act, 1990

(f)ensure that the registers of buildings, land, furniture and equipments are maintained up-to-date., and that stock checking is conducted of equipments and other consumable materials in all offices, special centres, specialised laboratories and colleges maintained by the University;