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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Ballot papers shall be prepared containing the names of the contesting candidates in alphabetical order and issued to the eligible electors for the office of Chairman in Form-16.