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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Indian Post Office Rules, 1933

(b)if the postal article mentioned at serial number 5 of the table in sub-rule (1) is to be sent by Surface Airlifted mail, the following surcharge shall be charged, in addition to normal surface mail rates as specified in the said Table.