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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(1)(ii) in The Himachal Pradesh Police Act, 2007

(ii)implement the policies, the strategic Policing Plan and the annual policing sub- plans laid down by the State Government in consultation with the State Police Board;