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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(i) in West Bengal College Service Commission Act, 2012

(i)the manner of selection of persons for appointment to the post of Principals, [Associate Professors, Professor] [Inserted by West Bengal Act No. 26 of 2017, dated 30.6.2017.] Assistant Professors, Librarians and Non-teaching employees of Government aided Colleges;