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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)All Examiners shall be responsible for the safe custody of the answer- books in their charge and should be kept in their personal custody. They must keep them under lock and key at a secure and safe place.