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[Cites 5, Cited by 43]

Bombay High Court

Versova Andheri Matruchhaya ... vs The State Of Maharashtra And 2 Ors on 28 November, 2018

Bench: Ranjit More, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2038 OF 2016

 M/s. Neumec Infrastructure Llp And Anr               ....Petitioner
            V/S
 State Of Maharshtra And 2 Ors                     ....Respondent

WITH WRIT PETITION NO. 404 OF 2017 Kdi Holdings Private Limited And Anr ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 596 OF 2013 Eversmile Construction Co.pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 550 OF 2017 Mig (bandra) Realtors And Builders Pvt Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1068 OF 2016 Dadbhawala Co-operative Housing Society Ltd.

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And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 909 OF 2016 Chembur Shiv Smruti Cooperative Housing ....Petitioner Society Ltd. And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2387 OF 2016 Kher Nagar Ganesh Krupa Cooperative Housing ....Petitioner Society Ltd And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 704 OF 2016 The Mig Co-operative Housing Society (bandra ....Petitioner East) Ground Iv Ltd And Anr V/S The State Ofmaharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 206 OF 2015 Samata Nagar Co-operative Housing Socities ....Petitioner Union Ltd. And 2 Others V/S The Municipal Corporation Of Greater Mumbai ....Petitioner Page 2/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: And 3 Others WITH WRIT PETITION NO. 2539 OF 2018 Versova Andheri Matruchhaya Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1338 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 605 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2247 OF 2016 Sahakar Nagar Udaya Bhuvan Cooperative ....Petitioner Housing Society Ltd. And Anr V/S State Of Maharashtra And 3 Ors. ....Respondent WITH ....Respondent Page 3/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: WRIT PETITION NO. 1899 OF 2016 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION LODGING NO. 1920 OF 2016 Bharat Vaishali Co-operative Housing Society ....Petitioner Ltd. And Anr.

V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 455 OF 2017 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2604 OF 2016 Page 4/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: New D.n. Nagar Co-operative Housing Society ....Petitioner Union Ltd And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2000 OF 2016 Dinesh Abhechand Gandhi And 3 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1996 OF 2016 Vishal Pant Nagar Co-operative Housing Society ....Petitioner Ltd. And Another V/S State Of Maharashtra Through Urban ....Respondent Development Dept And 2 Others WITH WRIT PETITION NO. 1997 OF 2016 Dattashram Cooperative Hsg. Soc. Ltd. And 2 ....Petitioner Ors.

V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1492 OF 2016 Central Mumbai Developers Welfare Association ....Petitioner And Another V/S Page 5/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2774 OF 2016 The Garib Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1161 OF 2017 Kalpataru Enterprises And Anr ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1679 OF 2017 The Middle Income Group Co Operative ....Petitioner Housing Society Group V Limited And Anr V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION LODGING NO. 2449 OF 2017 Page 6/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: Rajendra Nagar Siddhivinayak Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2826 OF 2016 Sunder Nagar Cooperative Housing Societies ....Petitioner Union Ltd. And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2615 OF 2017 Vinod Mohanlal Jain ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 822 OF 2017 New Monalisa Chsl And 3 Ors. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1000 OF 2016 Mahavir Enterprises ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH Page 7/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: WRIT PETITION NO. 1226 OF 2016 Nayan Builders ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1314 OF 2016 Jayamata Co-operative Housing Society Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1937 OF 2016 S D Corporation Pvt Ltd ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2327 OF 2016 Swarganga Cooperative Housing Society Ltd ....Petitioner And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2818 OF 2016 Chembur Brindavan Coopertive Housing Society ....Petitioner Ltd And Anr V/S Page 8/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 920 OF 2017 Juhu Shantivan Co-operative Housing Society ....Petitioner Ltd. And Another V/S The State Of Maharashtra Through The Urban ....Respondent Development Department And 2 Others WITH WRIT PETITION LODGING NO. 3015 OF 2018 Mig (bandra) Realtors And Builders Pvt. Ltd. ....Petitioner And Another V/S The State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2903 OF 2018 Vibrant Homes Llp ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 2716 OF 2017 Richa Realtors Pvt. Ltd. And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent WITH Page 9/11 ::: Uploaded on - 28/11/2018 ::: Downloaded on - 30/12/2018 09:58:16 ::: WRIT PETITION NO. 2363 OF 2017 Richa Realtors Pvt. Ltd. And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent Ms.Rujuta Patil a/w. Ms. Sonu Bhasi i/by. M/s. Negandhi Shah and Himayatullah for the Petitioners in W.P.No.2038/2016 and 596/2013.

Dr.Milind Sathe,Sr.Adv. a/w. Sanjay Kadam, Bhushan Deshmukh, Apeksh Sharma, Sanjeel Kadam, Sayali Rajpurkar i/by M/s. Kadam and Co. for the Petitioners in W.P.1492/2016. Mr.Aditya Shiralkar a/w.Prachi Mhatre I/by Shivalkar & Co. for Petitioners in WP Nos.920/17 and 822/17. Mr.Amol Mhatre a/w. Asha Nair i/by. Diamondwala and Co. for the Petitioners in W.P.No.2363/2017 and 2716/2017. Mr.Omkar Kulkarni for the Petitioner in W.P.Nos.2903/2018, 2038/2016, 1996/2016 and 2000/2016. Mr. Harish Behany a/w. Viraj Maniar I/by Maniar Srivastava Associates for petitioner in WPL No.2057/2016. Ms. Sowmya Srikrishna a/w Mrs. Jasmine Sheth, Mr. Abir Patel and Mr. Akshit Dedhia I/by Wadia Ghandy and Co. for petitioners in WP No.550 of 2017, 704/2016. Mr.Jasmine Seth, Mr. Abir Patel and Akshit Dedhia I/by.Wadia Ghandy & Co. for petitioners in WP Nos.704/16,1338/17, 605/17, 455/17, 2539/2018 2604/16, 2774/16, 1679/17,and WPL/2449/17, WPL.3015/2018. Dr.Abhinav Chandrachud a/w. Mrs. Leena Shah i/by.M/s. Shah and Furia Associates for the Petitiner in W.P. 2615/2017. Ms.Gauri Mestha i/by. LJ Law for the Society in W.P.No.3015/2018.

Mr.Prabhakar Jadhav i/by. V.P.Sawant for MHADA. Mr.Joaquim F. Reis, Sr. Advocate a/w Mr.N.V.Walawalkar,Sr.Adv. a/w. Vandana Mahadik for MCGM.

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Mr.Arvind Aswani i/by J.G.Reddy for R.Nos.2 and 3 in W.P.No.1937/2016.

Ms. G. R. Shashtri, Addl.G.P for State in WP Nos.2038/16, 596/13, 1000/16, 1314/16, 1492/16,1899/16, 2000/16, 2604/16, 2818/16, 455/17.

Mr.L. T. Satelkar, AGP for State in WP No.2826/16. Smt. Uma Palsuledesai, AGP for State in WP Nos.206/15 and 2774/18.

Mr.Kukanta Karmakar - AGP for State in W.P.No.2615/2017. Mr.Manish Upadhaye- AGP in W.P.No.1161/2017. Mr. H. Haryan, AGP for State in WP Nos. 909/16 and 2387/16.

        CORAM :                RANJIT MORE. &
                               REVATI MOHITE DERE, JJ
      DATE :                   28th November, 2018
 P.C. :

Stand over to 12/12/2018 at 03.00 p.m. to be head along with WPL.No.3015/2018 and 3415/2018 and WP.No.2536/2017.

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