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[Cites 0, Cited by 0] [Section 24(30)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(30)(ii) in Manonmaniam Sundaranar University Act, 1990

(ii)to borrow money, with the approval of the Government, on the security of the property of the University for the purposes of the University;