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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Jharkhand - Subsection

Section 328(2)(iii) in Bihar Education Code, 1961

(iii)Any school teaching through a medium other than Hindi must have at least two teachers on its staff qualified to teach Hindi as a compulsory subject of study. No person shall be deemed qualified to teach Hindi unless he has passed a university examination with Hindi.