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Madhya Pradesh High Court

Tolaram And 2 Ors. vs Shankarlal And 3 Ors. on 8 May, 2024

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 11737 of 2012 (TOLARAM AND 2 ORS. AND OTHERS Vs SHANKARLAL AND 3 ORS. AND OTHERS) Dated : 08-05-2024 Shri Rajendra Samdani - Advocate for petitioner.

Counsel for the petitioner submits that mediation in the matter is not possible.

The office is hence directed to list the petition for final hearing in due course.

(PRANAY VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 09-May-24 1:56:04 PM