Section 14 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
14. Fee.
- An application for a Wild animal trapping licence shall be accompanied by a treasury challan showing that the fee according to the following scale had been paid, namely :-(a)monthly licence fee of Rs. 50 if made by a citizen of India, or a monthly licence fee of Rs. 300 if made by a person other than a citizen of India;(b)annual licence fee of Rs. 500 if made by a citizen of India, or an annual licence fee of Rs. 5000 if made by a person other than a citizen of India.Note. - The licence will be valid for one district.C. Grant of licence.
