Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (a)monthly licence fee of Rs. 50 if made by a citizen of India, or a monthly licence fee of Rs. 300 if made by a person other than a citizen of India;
