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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(i) in Mother Teresa Women's University Act, 1984

(i)Ex-officio members referred to in section 20 (a) –Class I, but not including members of the Executive Council who are not otherwise members of the Academic Committee referred to in item (7) thereof, and