(5)"complainant" means-(i)a consumer; or(ii)any voluntary consumer association registered under any law for the time being in force; or(iii)the Central Government or any State Government; or(iv)the Central Authority; or(v)one or more consumers, where there are numerous consumers having the same interest; or(vi)in case of death of a consumer, his legal heir or legal representative; or(vii)in case of a consumer being a minor, his parent or legal guardian;
