Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(a) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(a)alter the index of any flow measuring device or prevent any device from recording the actual quantity of water supplied: or