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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Mangrol and Manavadar (Administration of Property) Act, 1949

(1)No Court shall have jurisdiction to entertain any civil or criminal proceeding in relation to any of the properties described in the Schedule or to enforce any liability in respect thereof save at the instance of the Manager.