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Union of India - Act

The Mangrol and Manavadar (Administration of Property) Act, 1949

UNION OF INDIA
India

The Mangrol and Manavadar (Administration of Property) Act, 1949

Act 2 of 1949

Published in Gazette of India 2 on 14 February 1949
Not commenced
[This is the version of this document from 14 February 1949.]
[Note: The original publication document is not available and this content could not be verified.]

An Act to provide for the vesting of certain properties belonging to the States of Mangrol and Manavadar in Kathiawar in the Managers of the said States.WHEREAS the administration of the States of Mangrol and Manavadar has been taken over by the Central Government;AND WHEREAS it is expedient to provide for the vesting of certain properties belonging to the said States in the Managers thereof appointed by or on behalf of the Central Government and for certain matters incidental thereto;It is hereby enacted as follows:-

1. Short title.-

This Act may be called the Mangrol and Manavadar (Administration of Property) Act, 1949.

2. Definition.-

In this Act, "Manager" means the Manager for the time being of the State of Mangrol or the State of Manavadar, as the case may be, appointed by, or on behalf of, the Central Government.

3. Vesting of property in Manager.-

Notwithstanding anything contained in any other law for the time being in force or in any instrument or other document whatsoever, the properties described in the Schedule, which stand in the name of the Sheikh of Mangrol or in the name of the Khan of Manavadar, whether in his personal capacity or as the legal representative of any deceased person or in any other capacity, or the Begum Sahiban Fatma, or of any karbhari or other officer of Mangrol or Manavadar in his official capacity, or in the names of more than one of them, shall be deemed to have vested and always to have been vested on and from the 1st day of November, 1947, as follows, namely:-

(a)if the properties are included in Part I of the Schedule, then in the Manager of the State of Mangrol, and

(b)if the properties are included in Part II of the Schedule, then in the Manager of the State of Manavadar.

4. Powers of Manager.-

The Manager shall have and exercise, in relation to properties vested in him under section 3, all the rights, powers and authority which a full owner has or exercises in relation to his own property:Provided that where any of the said properties was, immediately before the 1st day of November, 1947, subject to any trust lawfully created, the Manager shall, in the exercise of his powers in relation to such property be bound by the terms of that trust.

5. Payment to Manager to be a discharge of obligations.-

Any payment made to the Manager in the discharge of any of the obligations in relation to any of the properties described in the Schedule shall be a full discharge to the person or authority making the payment from all liability in respect of such payment.

6. Issue of duplicate securities.-

(1)Where for any reason any of the Government securities described in the Schedule is not in the custody of the Manager in whom it has vested under the provisions of this Act, the Manager may make an application to the Reserve Bank of India for the issue of a duplicate security in lieu thereof.

(2)When an application under sub-section (1) has been made, then, notwithstanding anything contained in any other law for the time being in force, the Reserve Bank of India shall issue a duplicate security to the Manager as if the original security had been lost.

(3)Any duplicate security issued under the provisions of this section shall have the same effect as if it had been issued under section 11 of the Public Debt (Central Government) Act, 1944 (18 of 1944).

7. Transfers otherwise than by Manager void.-

Any transfer or other disposition of any property described in the Schedule made on or after the 1st day of November, 1947, by any person other than the Manager or without his consent shall be, and shall always be deemed to have been, void and of no effect.

8. Power to call for information.-

(1)Where the Central Government is of opinion that any person is in possession of any property which belongs to the State of Mangrol or the State of Manavadar, it may, by notice in writing, require such person to furnish such information as it may consider necessary for the purpose of determining whether the property is property belonging to the State of Mangrol or the State of Manavadar, as the case may be.

(2)If any person to whom a notice is sent under sub-section (1) fails to comply therewith he shall be punishable with imprisonment which may extend to three months or with fine which may extend to one thousand rupees or with both.

9. Bar of jurisdiction of Court.-

(1)No Court shall have jurisdiction to entertain any civil or criminal proceeding in relation to any of the properties described in the Schedule or to enforce any liability in respect thereof save at the instance of the Manager.

(2)Nothing in this section shall be deemed to prohibit the submission to the Central Government by any person other than the Manager of any claim in relation to any such property and the decision of the Central Government on such claim shall be final and shall not be called in question in any Court.

10. Power of the Central Government to add to the Schedule.-

(1)The Central Government may, from time to time, by notification in the Official Gazette, amend or alter the Schedule.

(2)In particular, and without prejudice to the generality of the foregoing power, the Central Government may, by notification as aforesaid, add to the items of property included in Parts I and II of the Schedule any other item which in its opinion represents property belonging to the State of Mangrol or the State of Manavadar, as the case may be, and on the issue of such notification any property specified in the notification shall be deemed to be and always to have been included in Part I or Part II of the Schedule, as the case may be.

11. Bar of legal proceedings.-

No suit, prosecution or other legal proceeding shall lie against the Central Government, the Reserve Bank of India, any bank or company mentioned in the Schedule, or the Manager or any other person for anything which is in good faith done or intended to be done in pursuance of any of the provisions of this Act.

12. Repeal.-

(1)The Mangrol and Manavadar (Administration of Property) Ordinance, 1948 (Ord. 22 of 1948), is hereby repealed.

(2)Notwithstanding such repeal, anything done or any action taken in exercise of any power conferred by or under the said Ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act, as if this Act had come into force on the 16th day of August, 1948.

Schedule

Part I

(See Section 3)(Properties Belonging to the State of Mangrol)

1.

[(A) Investments of Mangrol State

No.	Description of Investments	Distinctive Numbers of Shares and Securities	No.	Amount	In whose name standing	In whose custody
1	2	3	4	5	6	7
				Rs.
1.	3% Government of India INSC. Stock, 1946.	BY0098 . . .BY0127 . . .	11	40,00010,00050,000	S. Abdulkhaliq	The Bank of India Ltd.
2.	4½% Government Loan 1955-60.	BY004018 . . .BY002118 . . .BY002119 . . .BY002120 . . .BY009779 . . .BY009780 . . .	111111	10,0005,0005,0005,0005,0005,00035,000	S. Abdulkhaliq & S. M. Nasiruddin.	Do.
3.	4% Government Loan 1960-70.Do.	BY062368 . . .BY062369 . . .BY063163 . . .BY034265 . . .BY034271 . . .BY016077 . . .BY013096 . . .	1111111	5,0002002001,0001,0007,4001,0005001,500	S.M. Nasiruddin.S. Abdulkhaliq	Manager, Mangrol State.The Bank of India Ltd.
4.	4% Government Loan 1960-70.4½ Do. 1955-604% Bombay Port Trust Bonds Loan 1905-Rep-1965.	BY2736 . . .BY0546 . . .4175 . . .	111	10,00033,0002,000	S.M. Nasiruddin & S. Mahomed Badruddin.	Imperial Bank of India, Rajkot.
5.	4% Do. 1912-Rep.-1973.4% Do. 1909-Rep.-1970	4177 . . .4176 . . .	11	2,0001,00048,000
6.	4% Government Loan 1960-70.	BY028954 . . .BY054155 . . .	11	1,0001,0002,000	S. Abdulkhaliq	The Bank of India Ltd.
7.	5% Karachi Municipal Debentures.	29 . . . .128 . . . .129 . . . .130 . . . .	1111	5,0001,0001,0001,0008,000	S. Abdulkhaliq & S.M. Nasiruddin.	Do.
8.	4% Bombay Port Trust Loan 1904.Do. 1905Do. 19114% Bombay Port Trust Debentures 1912.Do. Loan 1912Do. 1913Do. 1910	8896 . . . .8897 . . . .8898 . . . .11694 . . . .13369 . . . .13368 . . . .13370 . . . .16734 . . . .17215 . . . .17496 . . . .17497 . . . .17498 . . . .14239 . . . .14240 . . . .14627. . . .14628 . . . .14629 . . . .14630 . . . .16986. . . .14631. . . .9424. . . .	111111111111111	10,00010,00050020,5005005,0001,0001,0007,0005,00015,00010,00010,00010,0005,0005,00055,0005,0005,0005,0005,0001,00050021,5001,000	Do.Do.Do.S. Abdulkhaliq &S.M. Nasiruddin.Do.Do.Do.	Do.Do.Do.The Bank of India Ltd.Do.Do.Do.
9.	Postal Cash Certificates	J/3. 243970 . . .J/3. 243971 . . .R/2. 058918 . . .D/2. 140148 . . .D/2. 140149 . . .D/2. 140150 . . .D/2. 188805 . . .D/2. 188806 . . .D/2. 188807 . . .D/2. 188808 . . .D/2. 188809 . . .H/2. 104370 . . .H/2. 104371 . . .	111111111111	100100501,0001,0001,0001,0001,0001,0001,0001,000500509,250	S. Abdulkhaliq	The Bank of India Ltd
10.	Imperial Bank of India	71331/33; 59772/76; 73660/64; 52734/40	20 (Fully paid).	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
11.	Tata Iron & Steel Co. Ltd.Do.Tata Iron & Steel Ltd.	199449/598 . . .579107/31; 221305/314;628127/31; 315328/32;561872/76; 23778/82;199978/82; 136977/86;102371/75; 1[184384/881]381542/46; 182778/782;550127/131; 182773/777;39672/76; 465892/96;81910/14; 81925/29;355627/631; 355952/56;626262/66; 626257/61;380617/21; 472085/89.	150.II. PREF.80-II. PREF70-11.PREF.	. .. .	Do.S.AbdulkhaliqS. Abdulkhaliq	Do.Do.Do.
12.	Reserve Bank of India	216246/250; 217171/75;244941/45.	15	. .	S. Abdulkhaliq	The Bank of India Ltd
13.	Scindia Steam Navigation Co., Ltd.Do.Do.Do.	1220766/8152554913/9621009279/378;1[1009529/728; 1009779/978];1060995/1019; 1061170/194;1[482442/4491]; 1061270/294; 1200467/76; 525461/477; 473102/116; 86607/616;1[1258683/6871]1[97449/458]; 1258798/800;1499485/489; 474701/715;1499802/803; 403429/53.2564919/65618	5050(1946 Issue).700700(1946 Issue)	. .. .. .. .	S.M. Jehangirmian & S. Abdulkhaliq.Do.S. AbdulkhaliqDo.	Do.The Company.The Bank of India Ltd.The Company.
14.	International Bank of India Ltd.Do.	12186/43525035/134	250 ORD.100 DEFD.	. .. .	Do.Do.	The Bank of India Ltd.Do.
15.	Indian Iron & Steel Co., Ltd.	2492048/057; 439550/99;454812/911.	160 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
16.	Tata Power Co., Ltd.	13744; 13918	2 ORD.	. .	Do.	Do.
17.	Tata Iron & Steel Co., Ltd.	30844/63; 33624/26; 16892; 16891;9051/65.	40 PREF.	. .	Do.	Do.
18.	Dacca Electric Supply Co., Ltd.	78138/437; 20345/544	500	. .	Do.	Do.
19.	Central Bank of India Ltd.Do.Do.	104775/79; 113564/68;121501/05; 121506/10;146385/89.. .1[481866/870]; 481876/880;481886/935; 481871/75;481881/85; 382891/95;87321/25; 87311/320;87331/335; 250591/95;302286/290; 97921/924;64601/05; 64899/900;81680; 64951; 85476;75116/117; 89872/75;191591/95; 399841/45;617766/70; 487611/615;370636/640; 378516/25;333506/15; 509861/70;197470/79; 350371/80;617791/95; 1[609861/75];405006/020;1[405316/405345]; 424061/65; 444676/80; 444681/690; 459061/70;590731/35; 590736/740;636656/60; 636671/80;221846; 203620/21; 202155/56; 223162; 219671/72;201823/24; 209641/42;224774; 220694/95; 219582;206202; 219370/71; 200938;215174; 212874; 669764;204539; 206722; 223996;224476; 205692/93; 209366;	2525 (1944 Issue)650	. .. .. .	S.M. Jehangirmian & S. Abdulkhaliq.Do.S. Abdulkhaliq	The Bank of India Ltd.Central Bank of India Ltd.The Central Bank of India.
	Central Bank of IndiaLtd.-contd.Do.Do.Do.Do.Do.	207094; 671182; 671196;223936/38; 223962; 200297;203771/772; 221837;207058; 202909/10; 210539;42866/875; 42876/880;669967; 216124/25; 200749/750; 114757/761; 446401/05; 156361/65; 449926/30;252396/425; 499216/220;257471/75; 449931/35;168646/655; 102660/669;450631/700; 579396/420;610631/45; 371296/310;408776/785; 623146/155;309786/795.. .. .158056/158060; 158061/65;158066/70; 158071/75;158075/80; 158081/85;158086/90; 158091/95;158096/100; 158101/05;158106/10; 158111/15;158116/20; 158121/25;158126/30; 158131/35;158136/40; 158141/45;158146/50; 158151/55.149001/149065149066/1491351[407341/407365].	650650(1944 Issue).500100 (1947Issue) Bonus shares.65Bonus shares(1947 Issue).70Bonus shares(1947 Issue).	. .. .. .. .. .	S. AbdulkhaliqDo.S.M. Nasiruddin.Do.S. AbdulkhaliqDo.	The Central Bank of India.Do.S.M. Nasiruddin.Manager,Mangrol.The Central Bank of India.Do.
20.	National GramophoneRecord ManufacturingCo., Ltd.Do.	85/86. . . .831/850. . . .	2 Founder20 ORD.	. .. .	S. AbdulkhaliqDo.	The Bank of India Ltd.Do.
21.	Bombay Electric Supply & Tramway Co., Ltd.Do.	60126/30; 151637/41;153460/64; 592471.590518/526	16 ORD.9 ORD.	. .. .	Do.Do.	Do.Do.
22.	Macfarlane & Co. Ltd.	1561/1585	25	. .	S. Amiruddin	Manager, Mangrol.
23.	Travancore Rubbers Ltd.	31338/31347	10	. .	Do.	Do.
24.	Peninsular Plantations Ltd.Do.	29906/2992528656/705; 31756/855	20150	. .. .	Do.S. Abdulkhaliq	Do.The Bank of India Ltd.
25.	Burmah Corporation Ltd.	4997124/4997173	50	. .	S. Amiruddin	Manager, Mangrol.
26.	4% Bombay Port Trust Loan, 1908.	11823102511182411825	1111	1,0005005005002,500	S. Abdulkhaliq	The Bank of India Ltd.
27.	Bank of India Ltd.Do.Do.Do.Do.	296611/615; 296663/66296541/610; 296661/662296616/650296651/660. .	9723510126 (1948 Issue).	. .. .. .. .. .	Do.S.M. Jehangirmian.S.M. Jehangirmian & S. Abdulkhaliq.Do.. .	Do.Do.Do.Do.Do.
28.	Indian Iron & Steel Co. Ltd.	2496918/7017; 586262/361;1[685637/685736];751069/168; 2424519/48;997212/261; 1976825/874;2488933/972; 2196159/238.	650 ORD.	. .	S. Abdulkhaliq	The Bank of India Ltd.
29.	Allinterest and dividends remaining unpaid or compensation either in cashor in securities or in shares or both in respect to all or any of theabove said shares or securities.
30.	AllBonus shares, coupons or new shares to the issue or allotment of whichthe holder became entitled by virtue of the holding of all or any of theabove items.
31.	Amountsstanding in the current or Savings Bank Accounts in the Bank of IndiaLtd., Bombay and Calcutta, Imperial Bank of India, Bombay, Rajkot andLahore and the National City Bank of New York (London) in the names ofShaikh Jehangirmian, Shaikh Abdulkhaliq, Shaikh Mahomed Nasiruddinmian,Shaikh Mahomed Badruddin or in the name of any one or more of them or inthe name of Karbhar, or any other officer of Mangrol in his officialcapacity or in the names of more than one of such officers.

(b)Investments of Mangrol State for Islamia Charitable Education Trust Fund

1	2	3	4	5	6	7
				Rs.
1.	4% Government Loan 1960-70.	BY034262. . . .BY034263. . . .BY034264 . . . .BY021965. . . .BY021101. . . .BY021102. . . .BY029530. . . .BY018397. . . .BY012959. . . .	111111111	25,00025,00025,00025,00010,00010,0005,0001,000500	S. Abdulkhaliq	The Bank of India Ltd.
			1,26,500
2.	3½% Government Promissory Notes 1842-43.	B085053. . . .B085054. . . .B088264. . . .B065023. . . .B058497. . . .B058498. . . .B058499. . . .B085488. . . .B085286. . . .	11111111	10,00010,0005,0001,0001,0001,0001,00050050030,000	S. Abdulkhaliq	The Bank of India Ltd.
	3½% Government Promissory Notes 1854-55.	B137850. . . .B116766. . . .B116767. . . .B094040. . . .B109398. . . .B116764. . . .B094039. . . .B094037. . . .B094038. . . .B132386. . . .B132387. . . .B132388. . . .B115167. . . .B094036. . . .	11111111111111	15,0005,0005,0005,0002,0002,0002,0001,0001,0001,0001,0001,0001,00050042,500	Do.	Do.
	3½% Government Promissory Notes 1865.	B154594. . . .B103122. . . .B137665. . . .B124448. . . .B128184. . . .B088686. . . .B097625. . . .B132338. . . .B141008. . . .B141009. . . .B141010. . . .B141011. . . .B139115. . . .B139116. . . .B139117. . . .B139118. . . .B146333. . . .B139637. . . .B138012. . . .B126481. . . .B158893. . . .B158894. . . .	1111111111111111111111	25,0005,0005,0005,0002,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,00059,000	Do.	Do
	3½% Government Promissory Notes 1900-01.	B213425 . . . .B213651 . . . .B214418 . . . .B113330. . . .B124857. . . .B124858. . . .B124859. . . .B124860. . . .B124861. . . .	111111111	25,00025,00010,00010,0005,0001,0001,0001,00050078,500	S. Abdulkhaliq	The Bank of India Ltd.
3.	4% Bombay Port Trust Loan 1905.4% Bombay Port Trust Loan 1908.4% Bombay Port Trust Loan 1911.4% Bombay Port Trust Loan 1914.	9477. . . .9615. . . .6262. . . .6263. . . .6264. . . .6342. . . .12268. . . .12858. . . .13758. . . .	111111111	5,0003,5001,0001,0001,0005007,00010,0005,00015,0003,000	Do.Do.Do.Do.	Do.Do.Do.Do.
4.	Imperial Bank of IndiaDo.	69493; 51015/24; 40538/41;40544/45; 42847; 48071;51007.126317. . . .	20 (Fully paid).1 (Partly paid).	. .. .	Do.Do.	Do.Do.
5.	Bank of India Ltd.	22478/87; 16604/607;90145/49	19	. .	Do.	Do.
6.	Central Bank of India Ltd.Do.	109032/81; 12360/62; 16891;16893/95; 16926; 31461/65;35816/830; 43834/35; 88271/286; 88222/25; 121431/35;338591/640; 279041/45;80056/60; 39056/060;385326/330; 127221/225;449901/905; 32806/825;308931/35; 91374/80;91351/63; 1[103607/6161;290801/805; 432246/50;597101/105; 326016/20;484976/985; 369861/70;311686/735; 220986/87;213656; 521081/85;205750/51; 461641/45;461616/20.149136/149205	35070 (Bonus shares).	. .. .	S. AbdulkhaliqDo.	The Bank of India Ltd.The Central Bank.
7.	Central Provinces RailwaysCo. Ltd.	51506/510	5	. .	Do.	The Bank of India Ltd.
8.	Bombay Electric Supply & Tramway Co. Ltd.	495636/715	80 ORD.	. .	Do.	Do.
9.	Oriental GovernmentSecurity Life AssuranceCo. Ltd.	350	1	. .	Do.	Do.
10.	Alcock Ashdown & Co. Ltd.Do.	7488; 1627; 435427816/18	33	. .. .	Do.Do.	Do.The Company.
11.	Bombay Burmah Training Corporation Ltd.	26546/56; 26563/65	14 (Old)	. .	S. Abdulkhaliq	The Bank of India Ltd.
12.	Port Canning & Land Improvement Co. Ltd.	53981/54010	30	. .	Do.	Do.
13.	Bombay Steam Navigation Co. Ltd.Do.	10455/74; 13482; 13184/9021502/503; 21509/21510	28 ORD.4 PREF.	. .. .	Do.Do.	Do.Do.
14.	Tata Iron & Steel Co. Ltd.	125852/56; 139033;145103/107; 177034/038;6931/35; 6926/930;175374/78; 175384/88;257173/177; 257649/53;279627/631; 279902/906;309741/745.	1[61] ORD.	. .	Do.	Do.
15.	New Prince of Wales Press Co. Ltd.	132; 146; 243/44	4	. .	Do.	Do.
16.	Bombay Electric Supply & Tramway Co. Ltd.	157378/407	30 PREF.	. .	Do.	Do.
17.	Pench Valley Coal Co. Ltd.	47441/490; 20581/680;18471/570; 75599/648;76355/554.	500 (Fully paid).	. .	Do.	Do.
18.	Dacca Electric Supply Co. Ltd.	55186/685	500	. .	Do.	Do.
19.	Framji Petit Spinning Manufacturing Co. Ltd.	514	1	. .	Do.	Do.
20.	New Mofussil Co. Ltd.	258; 1241; 2703	3	. .	Do.	Do.
21.	Premier Mills Co. Ltd.	15536/60	25	. .	Do.	Do.
22.	Allinterest and dividends remaining unpaid or compensation either in cashor in securities or shares or both in respect to all or any of the abovesaid shares or securities.
23.	AllBonus shares, coupons or new shares to the issue or allotment of whichthe holder became entitled by virtue of the holding of all or any of theabove items.

(c)Investments of Wakf Trust Fund of Mangrol State

No.	Description of Investments	Distinctive Numbers of Shares and Securities	No.	Amount	In whose name standing	In whose custody
1	2	3	4	5	6	7
			Rs.
1.	4½% Government Loan 1955-60.	BY002122 . . . .BY009926 . . . .BY009924 . . . .BY009925 . . . .BY002519 . . . .	11111	25,00025,00010,00010,0007,00077,000	S.M. Jehangirmian & S. Abdulkhaliq.	The Bank of India Ltd.
2.	4% Government Loan1960-70.	BY028429 . . . .BY019645 . . . .BY020450 . . . .BY028731 . . . .BY053810 . . . .BY020266 . . . .BY020340 . . . .BY020341 . . . .BY020342 . . . .BY020343 . . . .BY020344 . . . .BY020454 . . . .BY020455 . . . .BY020456 . . . .BY019990 . . . .BY016421 . . . .BY016422 . . . .BY028174 . . . .BY028175 . . . .	1111111111111111111	10,0005,0005,0005,0005,0005,0005,0005,0005,0005,0005,0005,0005,0005,0005,0001,0001,0001,0001,00084,000	S. Abdulkhaliq & S.M. Nasiruddin.	Do.
3.	5% Government Loan 1945-55.	BY105058 . . . .BO99465 . . . .BO90618 . . . .BO90621 . . . .BO94061 . . . .	11111	10,0005,0005,0005,0005,00030,000	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
4.	5% Karachi Municipal Loan 1927.	24 . . . .25 . . . .	11	10,00010,00020,000	S.M. Nasiruddin &S. Abdulkhaliq.	The Bank of India Ltd.
5.	Tata Iron & Steel Co. Ltd.Do.Do.	202847/50; 139034; 202842/ 846134999/5005; 128944/945;99848/49; 270092/094;109175; 324177/186.136127/131; 462255/259;550042/46; 554067/71;135017/21; 241152/156;136122/126; 48016/20;194014/18; 103935/939;103940/949; 398463/67;53075/79.	10 ORD.25 ORD.70 II.PREF.	. .. .. .	S.M. Jehangirmian.S.M. Jehangirmian & S. Abdulkhaliq.Do.	Do.Do.Do.
6.	Bombay Electric Supply & Tramway Co. Ltd.	15794/808; 7906/15;250750/74; 3291/315;495716/45; 574683/693.	116 ORD.	. .	S.M. Jehangirmian.	Do.
	Bombay Electric Supply & Tramway Co. Ltd.Do.	592472157408/37	1 ORD.30 PREF.	. .. .	S.M. Jehangirmian & S. Abdulkhaliq.S.M. Jehangirmian.	Do.Do.
7.	Bombay Steam Navigation Co. Ltd.Do.	7607/08; 10799/800;16527; 8722/3; 13322/4.21511/13	10 ORD.3 PREF.	. .. .	Do.Do.	Do.Do.
8.	Alcock Ashdown & Co. Ltd.Do.	38; 8259:; 931; 942/4; 947;2538; 8356; 7834; 1837; 2634;8277; 5691; 5725; 5724; 567; 2375.21852/69	1818	. .. .	Do.Do.	Do.The Company.
9.	Oriental Government Security Life Assurance Co. Ltd.	1562/63	2	. .	Do.	The Bank of India Ltd.
10.	New Prince of Wales Press Co. Ltd.	191/4; 212	5	. .	S.M. Jehangirmian.	The Bank of India Ltd.
11.	Bombay Burmah Trading Corporation Ltd.Do.	115249/9439352/59; 26557/62	46 (New)14 (Old)	. .. .	Do.Do.	Do.Do.
12.	Fort Canning & Band Improvement Co. Ltd.	54101/120	20	. .	Do.	Do.
13.	New Mofussil Co. Ltd.	1587; 2009	2	. .	Do.	Do.
14.	Premier Mills Ltd.	15561/85	25	. .	Do.	Do.
15.	Central Bank of India Ltd.Do.Do.Do.	109082/131; 21949/2048104256/285364751/790; 658541/550;11526/537; 21237/244; 10/20; 1620; 11518/520;457381/390; 476231/245;485151/165.149206/149230	15030 (Bonus shares).12525 (Bonus shares).	. .. .. .. .	Do.Do.S.M. Jehangirmian & S. Abdulkhaliq.Do.	Do.The Central Bank.The Bank of India Ltd.The Central Bank.
16.	Framji Petit Spinning and Manufacturing Co. Ltd.	77	1	. .	S.M. Jehangirmian	The Bank of India Ltd.
17.	Imperial Bank of IndiaDo.	28515; 56413/16; 51025/34; 60591; 74088/092; 45336/8;55227/8.17029/068	26 (Fully paid).40 (Partly paid).	. .. .	Do.Do.	Do.Do.
18.	4% Debentures Stock,Bombay TelephoneCo.	8594	1	950	S.M. Jehangirmian.	The Bank of India Ltd.
19.	6% Karachi Port TrustDebentures 1956.	1779178067	111	1,0001,0005002,500	S. Abdulkhaliq & S.M. Nasiruddin.	Do.
20.	The Bank of India Ltd.Do.	9801; 11607/608; 11865;14869; 16840/41; 19386;98534/538; 28195/199;3178; 23440; 19807/809;18586; 1[133361]; 29151;199746/47; 174086/10;14613/622; 19449/455.192311/19; 136857/8;83146; 119615/21; 189764/9;44701/800; 168446/64.	70144	. .. .	S.M. Jehangirmian & S. Abdulkhaliq.S.M. Jehangirmian.	Do.Do.
21.	Scindia Steam Navigation.Do.	282061/85; 402944/68;11627/51; 389397/401;246226/42; 246198/200;956572/637.2573336/501 . . .	166166	. .. .	Do.Do.	Do.The Company.
22.	Century Spinning & Manufacturing Co. Ltd.Do.	12493; 10155; 1225; 13220;4454; 1785/9.1[14978]; 9646; 14872;14529; 14672; 11445; 7815;10085; 10904; 13300.	1010	. .. .	Do.S. Abdulkhaliq & S.M. Jehangirmian.	The Bank of India Ltd.Do.
23.	Tata Hydro Electric Power Supply Co. Ltd.	107666/70; 138911/15	10 ORD.	. .	S.M. Jehangirmian, K.S. Mahomed Badruddin and S. Abdulkhaliq.	Do.
24.	Gondal Para Co. Ltd.	184/8	5	. .	S.M. Jehangirmian.	The Bank of India Ltd.
25.	Kanknarrah Co. Ltd.Do.Do.	11111/15; 28146/50;6711/1517778/8921527/31	15 ORD.12 'B' ORD.(Bonus shares).5 ORD.	. .. .. .	Do.Do.S. Abdulkhaliq & K.S. Mahomed Badruddin.	Do.The Company.The Bank of India Ltd.
	Do.	17766/69	4 'B' ORD.(Bonus shares).	. .	Do.	The Company.
26.	Hukumchand Jute Mills	297901/40; 297991/8000	50 ORD.	. .	S.M. Jehangirmian.	The Bank of India Ltd.
27.	Gourepore Co. Ltd.	4183/87; 20558/562	10 ORD.	. .	Do.	Do.
28.	Kamarhatty Co. Ltd.Do.	15631/40; 18163/7213374/389	20 ORD.16 ORD.	. .. .	Do.Do.	Do.The Company.
29.	Anglo India Jute Co.Ltd.	38627/46	20 ORD.	. .	S. Abdulkhaliq & K.S. Mahomed Badruddin.	The Bank of India Ltd.
30.	Cheviot Mills Co. Ltd.	12621/45	25 ORD.	. .	S.M. Jehangirmian.	Do.
31.	Auchland Jute Co. Ltd.Do.	1776/85; 531/409726/30	20 ORD.5 ORD.	. .. .	S. Abdulkhaliq & K.S. Mahomed Badruddin.S.M. Jehangirmian.	Do.Do.
32.	Clive Mill Co. Ltd.	144581/680	100 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
33.	Albion Jute Mills Co. Ltd.	4716/20; 7276/80; 7871/5; 10491/5; 10496/500; 10826/830.	30 ORD.	. .	S. Abdulkhaliq & K.S. Mahomed Badruddin.	The Bank of India Ltd.
34.	Tata Iron & Steel Co. Ltd.	23859; 34080; 34126; 39124; 46896.	5 DEFD.	. .	S.M. Jehangirmian. & S. Abdulkhaliq.	Do.
35.	New Beerbhoom Coal Co. Ltd.	64121/220; 61681/780;174056/095; 58447/486;137538/57.	300 ORD.	. .	Do.	Do.
36.	Bengal Coal Co. Ltd.	2206/210; 2946/50; 28304/306; 35954/55; 21516/520.	20	. .	Do.	Do.
37.	United Provinces Electric Supply Co. Ltd.Do.	20185/209; 20260/28441763/41799	5037 (Bonus shares).	. .. .	Do.Do.	Do.The Company.
38.	Benaras Electric Light &Power Co. Ltd.	103116/215; 56201/230;33891/915; 144489/513;143369/376; 48056/060;152265/268; 52279/281.	200	. .	Do.	The Bank of India Ltd.
39.	Amalgamated Coalfield Ltd.	46972/071; 63901/950;64201/225; 91135/59.	200	. .	Do.	Do.
40.	Agra Electric Supply Co. Ltd.Do.	11764/81317757/72	5016 (Bonus shares).	. .. .	Do.Do.	Do.The Company.
41.	Patna Electric Supply Co. Ltd.	132817/875: 36505/529:37710/719; 103378/383.	100	. .	Do.	The Bank of India Ltd.
42.	Raneegunge Coal Association Ltd.Do.	8010/209. . . .	200200 (1948 Issue).	. .. .	Do.Do.	Do.The Company.
43.	Pench Valley Coal Co. Ltd.	6981/7080	100	. .	1[S.M. Jehangirmian & S. Abdulkhaliq.]	The Bank of India Ltd.
44.	Dacca Electric Supply Co. Ltd.Do. . . .	35646/74542606/71	10066 PREF.	. .. .	Do.Do.	Do.Do.
45.	Bank of Baroda Ltd.	44836/850: 24359/363;44329/331: 57994/95;25582/588: 25602/609;6260/64; 54166/170;6616/19: 6747/49;7788/89; 8372; 8931/32;9355/6: 9861; 10955;49869; 13444; [19777];19778/79; 26789/792.	75	. .	Do.	Do.
46.	Equitable Coal Co. Ltd.	32221/270; 163439/463;163469/493; 31871/895;2561/70; 180457/471;27664/66; 10746/760;136191/20: 161392/393.	200 ORD.	. .	Do.	Do.
47.	East India Coal Co. Ltd.	119801/825; 19441/465;81561/610; 58081/130;41526/575.	200 ORD.	. .	Do.	Do.
48.	Burma Corporation Ltd.	369667/766 . . . .	100	. .	Do.	Do.
49.	Reserve Bank of India	469551/555; 172881/885;223011/015; 26527/531.	20	. .	S. Abdulkhaliq	Do.
50.	Associated Cement Cos. Ltd.Do.	565171/75; 401733/737;399327/29; 643516;401738.N1053417/23; 1055557	158	. .. .	Do.Do.	Do.Manager, Mangrol State.
51.	Orient Jute Mills Co. Ltd.	6201/225	25 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq	The Bank of India Ltd.
52.	New Victoria Mills Co. Ltd.	373916/4015; 198076/125;198126/275; 1340567155;118326/335; 118696/785.	500 PREF.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	The Bank of India Ltd.
53.	Dalhousie Jute Co. Ltd.Do.Do.Do.	223681566/70; 19231/2324801/05; 3506/10;3486/95; 15581/590.. .	1 ORD.(Bonus shares).7 ORD.30 ORD.12 (Bonus shares) (Fully paid).	. .. .. .. .	Do.S.M. Jehangirmian.S. Abdulkhaliq and K.S. Mohamed Badruddin.Do.	Do.Do.Do.The Company.
54.	South Madras Electric Supply Corporation. Ltd.Do.	46485/574149666/845	90 51/2% II.Cum PREF.180 ORD.	. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.	The Bank of India Ltd.Do.
55.	Burrakur Coal Co. Ltd.	429408/409; 46874/883;429155/164; 31367/378;356762/777; 181925/2024; 296542/566; 310119/143; 413937/941; 135576/600;213815/824; 213754/763; 57601/700.	350 ORD.	. .	Do.	Do.
56.	Allinterest and dividends remaining unpaid or compensation either in cashor in securities or shares or both in respect to all or any of the abovesaid shares or securities.
57.	AllBonus shares, coupons or new shares to the issue or allotment of whichthe holder became entitled by virtue of the holding of all or any of theabove items.

(d)Investments made by Shaikh Jehangirmian

No.	Description of Investments	Distinctive Numbers of Shares and Securities	No.	Amount	In whose name standing	In whose custody
1	2	3	4	5	6	7
			Rs.
1.	3% Madras Government Loan 1953.	BY000050 . . . .BY000049 . . . .BY000047 . . . .BY000048 . . . .BY000046 . . . .	11111	10,0005,0001,0001,00010017,100	S. Abdulkhaliq and S.M. Nasiruddin.	The Bank of India Ltd.
2.	4% Government Loan 1960-70	BY018434 . . . .BY018435 . . . .BY018436 . . . .BY018437 . . . .BY018534 . . . .BY018535 . . . .BY018536 . . . .BY018537 . . . .BY018538 . . . .BY018539 . . . .BY018540 . . . .BY018541 . . . .BY018538 . . . .BY018539 . . . .	11111111111111	1,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,0001,00014,000	Do.S.M. Jehangirmian, S. Abdulkhaliq and K.S. Mahomed Badruddin.	Do.Do.
3.	4½ % Government Loan 1955-60.	BY009781 . . . .	1	25,000	S. Abdulkhaliq and S.M. Nasiruddin.	Do.
4.	5% Government Loan 1945-55.	B135006 . . . .164662 . . . .B150148 . . . .B164656 . . . .B105258 . . . .B105259 . . . .B105260 . . . .155123 . . . .155124 . . . .155125 . . . .B164661 . . . .	11111111111	10,00010,0005,0001,0001,0001,0001,0001,0001,00050032,500	S.M. Jehangirmian S. Abdulkhaliq and K.S. Mahomed Badruddin.	Do.
5.	5% Government Loan 1945-55.	B179863 . . . .B179864 . . . .B179865 . . . .B179866 . . . .	1111	10,00010,0005,0005,00030,000	S. Abdulkhaliq, S.M. Nasiruddin and K.S. Mahomed Badruddin.	Do.
6.	5% Government Loan 1945-55.	B135008 . . . .B171578 . . . .B171579 . . . .	111	10,0005,0005,00020,000	S.M. Jehangirmian and S. Mahomed Badruddin	The Bank of India Ltd.
7.	5% Government Loan 1945-55.	B139202 . . . .B179402 . . . .B095746 . . . .B164645 . . . .B121758 . . . .B121757 . . . .B150200 . . . .B113039 . . . .B113044 . . . .B113045 . . . .B113046 . . . .B113047 . . . .	111111111111	25,00010,00010,0005,0004,0003,0001,0001,0001,0001,0001,0001,00063,000	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
8.	Amalgamated Coalfields Ltd.	25162/186 . . . .	25	. .	Do.	Do.
9.	Kanknarrah Co. Ltd.Do.	13351/55; 19878/8217790/97 . . . .	10 ORD.8 'B' ORD.	. .. .	S. AbdulkhaliqDo.	Do.The Company.
10.	Century Spinning and Manufacturing Co. Ltd.	1948; 6728/6730; 17737	5 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	The Bank of India Ltd.
11.	Barnagore Jute Factory Co. Ltd.	56634/38; 76026/30	10 ORD.	. .	Do.	Do.
12.	Travancore Rubber Ltd.	26464/563; 49132/228	197	. .	S. Abdulkhaliq	The Bank of India Ltd.
13.	British India Corporation Ltd.	3836024/123; 2261268/1367	200 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
14.	Kothari Textiles Ltd.Do.Do.	29585/609; 1101/120024112/36; 14957/1505692363/92562; 85361/85410	125 ORD.125 PREF.250 (Bonus shares).	. .. .. .	S. AbdulkhaliqDo.Do.	Do.Do.Manager,Mangrol State.
15.	Midnapore Zamindari Co. Ltd.Do.	24921/45; 46195/219;66729/33; 84801/25; 85151/75; 85531/50; 67982/68006; 52396/420.4251/75 . . . .	175 ORD.25 PREF.	. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.	The Bank of India Ltd.Do.
16.	Champadany Jute Co. Ltd.	2791/95 . . . .	5	. .	Do.	Do.
17.	Bombay Burmah Trading Corporation Ltd.	518; 4335; 10207; 18928/30; 22368; 23892; 31115; 33211.	10 ORD.	. .	S. Abdulkhaliq	Do.
18.	Bombay Dyeing and Manufacturing Co. Ltd.	11903; 19667; 21309; 21516.	4	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
19.	Tata Power Co. Ltd.	25966; 29540; 26126; 30413; 30414; 9314; 5840/841; 32599; 24772; 27209;1893; 10223.	13 ORD.	. .	S. Abdulkhaliq	Do.
20.	Carew & Co. Ltd.Do.	15301/400; 147721/820;166695/744; 209525/649.729/738 . . . .	375 ORD.10 PREF.	. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.	Do.Do.
21.	Tidewater Oil Co. (India) Ltd.	58101/200; 55901/56000	200 ORD.	. .	S. Abdulkhaliq	Do.
22.	Fort Williams Jute Co. Ltd.	3876/900; 10801/25	50 ORD.	. .	Do.	Do.
23.	Bank of Baroda Ltd.	112441/465 . . . .	25	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
24.	Indian Iron & Steel Co. Ltd.	439100/474; 1094819/58;1102867/902; 1171333/532;1173603/42; 1371895/958;2214857/76; 2287504/608;2341676/90; 2480019/38; 1764097/142; 1692188/233; 1802602/609.	1015 ORD.	. .	1[S.M. Jehangirmian and S. Abdulkhaliq.]	The Bank of India Ltd.
25.	British Ceylon Corporation Ltd.	214651/750; 96101/200	200 ORD.	. .	S. Abdulkhaliq and S.M. Nasiruddin.	Do.
26.	Premier Construction Co. Ltd.Do.Do.	59221/2256159/68. .	5 ORD.10II PREF.25III PREF.(Bonus shares)	. .. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.Do.	Do.Do.The Company.
27.	Belvedere Jute Mills Co. Ltd.	101/125	25 ORD.	. .	S.M. Jehangirmian and Zubeda Siddiqa.	The Bank of India Ltd.
28.	Pench Valley Coal Co. Ltd.	4041/140; 14901/5000;64231/330.	300	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
29.	National Co. Ltd.Do.Do.	182301/400; 301651/70034551/600; 82651/700;70101/150.138701/50; 299151/200	150 ORD.150 ORD.100 ORD.	. .. .. .	S.M. Jehangirmian and Vezeerunisa Begum.S. AbdulkhaliqS.M. Jehangirmian and S. Abdulkhaliq.	Do.Do.Do.
30.	Delta Jute Mills Co. Ltd.	6291/315	25 ORD.	. .	S.M. Jehangirmian and Hamida Begum.	The Bank of India Ltd.
31.	Orient Jute Mills Co. Ltd.	13926/50	25 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
32.	Caledonian Jute Mills Co. Ltd.	436/40, 8421/25	10 ORD.	. .	Do.	Do.
33.	Caledonian Jute Mills Co., Ltd.	20	. .	. .	Do.	Do.
34.	Burn and Co. Ltd.	40136/140	5 ORD.	. .	Do.	Do.
35.	Jubbulpore Electric Supply Co. Ltd.Do.	87301/500178420/519	200100 (Bonus shares).	. .. .	S. AbdulkhaliqDo.	Do.The Company.
36.	Benares Electric Light and Power Co. Ltd.	83966/4065; 154701/800;154801/900.	300	. .	S.M. Jehangirmian and S. Abdulkhaliq.	The Bank of India Ltd.
37.	Cheviot Mills Co. Ltd.	15296/320	25 ORD.	. .	S.M. Jehangirmian and Zubeda Siddiqa.	Do.
38.	Bally Jute Co. Ltd.	6831/835	5 ORD.	. .	S. Abdulkhaliq	Do.
39.	Bengal Coal Co. Ltd.	2531/40; 14671/72; 18346/50; 20047/49; 20912/16; 22501/05; 25383/87; 30541/50; 38713/17; 39819/23	55	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
40.	United Provinces Electric Supply Co. Ltd.Do.	20135/144418011/807	108 (Bonus shares).	. .. .	Do.Do.	Do.The Company.
41.	Steel Corporation of Bengal Ltd.Do.	426894/993; 365124/163;103643/652.32548/72; 4821/845	150ORD.50 PREF.	. .. .	Do.Do.	Do.Do.
42.	Spencer & Co. Ltd.Do.	77067/166262167/261	100 ORD.95 B. PREF.8½	. .. .	S. AbdulkhaliqDo.	The Company.Do.
43.	Hattikhira Tea Co. Ltd.	46891/990	100	. .	Do.	Do.
44.	Sendra Coal Co. Ltd.	38131/80; 79401/50	100	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
45.	Agarpara Co. Ltd.	146456/555; 296456/555	200 ORD.	. .	Do.	Do.
46.	Dacca Electric Supply Co. Ltd.Do.	5546/64542539/605	100 ORD.67 PREF.	. .. .	Do.Do.	Do.Do.
47.	New Victoria Mills Co. Ltd.	445003/102; 138161/260;540143/242; 143226/325;451853/952.	500 PREF.	. .	Do.	Do.
48.	Singareni Collieries Co. Ltd.	580556/605; 608646/95	100	. .	S. Abdulkhaliq	Do.
49.	Birla Jute Manufacturing Co. Ltd.	25301/400; 292783/807	125 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
50.	Associated Cement Cos. Ltd.Do.	178718/27; 278666/75;401728/32.N1053399/N1053403;N1053404/N1053408;N1053409/N1053413;N1053414/N1053416.	3618	. .. .	S. AbdulkhaliqDo.	The Bank of India Ltd.The Manager, Mangrol.
51.	Anglo India Jute Mills Ltd.	6871/95; 10416/20; 16504/13; 42957/81; 46192/201.	75 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	The Bank of India Ltd.
52.	New India Assurance Co. Ltd.	192259/268	10	. .	Do.	Do.
53.	Titaghur Paper Mills Ltd.Do.Do.Do.Do.	53446/545; 285321/42015357/456172861/9607575/62410027/31	200 'A' ORD.100 'B' ORD.100 PREF.ORD.50 PREF.5II PREF.	. .. .. .. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.S. AbdulkhaliqDo.Do.	The Bank of India Ltd.Do.DoDo.Do.
54.	South Madras Electric Supply Corporation Ltd.Do.Do.	149486/665; 404778/52721991/2204046395/484	230 ORD.50 PREF.90II PREF.	. .. .. .	Do.Do.Do.	Do.Do.Do.
55.	Bengal Nagpur Cotton Mills Ltd.	84751/850; 84951/5050	200 ORD.	. .	Do.	Do.
56.	Howrah Mills Co. Ltd.Do.Do.Do.	19351/400; 196701/800477076/47730086771/820478276/478350	150 ORD.225 ORD.(Bonus shares).50 ORD.75 ORD.(Bonus shares).	. .. .. .. .	S. AbdulkhaliqDo.S.M. Jehangirmian Hamida Begum.Do.	Do.The Company.The Bank of India Ltd.The Company.
57.	Central Bank of India Ltd.Do.	171726/311; 599896/900;613626/30; 618301/05;664496/500; 612421/445.149231/149240	5010 (Bonus shares).	. .. .	S.M. Jehangirmian and S. Abdulkhaliq.Do.	The Bank of India Ltd.The Central Bank of India.
58.	Peninsular Plantations Ltd.	28706/55	50	. .	Do.	The Bank of India Ltd.
59.	Auckland Jute Co. Ltd.	4376/80; 6751/60; 8906/10; 8926/30; 9346/50; 12543/47; 14253/72	55 ORD.	. .	Do.	Do.
60.	7% Debentures. Midland Rubber & Prod. Co. Ltd.	11/75/82	8/500	4,000	Do.	Do.
61.	51/2% Debentures. South Madras Electric Supply Corporation Ltd.	4405/424	. .	2,000	Do.	Do.
62.	3% Conversion Loan-1946Do. . . .	BY118062BY118063	11	5,0005,000	S. Abdulkhaliq & S.M. Nasiruddin.Do.	Do.Do.
63.	Ahmedabad Electric Co. Ltd.	70248/257	10 F.P.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	Do.
64.	Bengal Nagpur Coal Co. Ltd.	991/95; 4320; 6341/60;6381/400; 11576/600;12467/70; 18601/25.	100	. .	Do.	Do.
65.	Bengal Paper Mills Co. Ltd.	18464/88	25 ORD.	. .	Do.	Do.
	Bengal Paper Mills Co. Ltd.	44475/549	75 ORD.(Bonus shares).	. .	Do.	The Company.
66.	Budge Budge Jute Mills Co. Ltd.	3431/35; 4771/75	10 ORD.	. .	S.M. Jehangirmian and S. Abdulkhaliq.	The Bank of India Ltd.
67.	Bararee Coke Co. Ltd.	49301/400	100 ORD.	. .	Do.	Do.
68.	Bharatia Electric Steel Co. Ltd.Do.	135627/651; 60101/200. .	125 ORD.31 (Bonus shares).	. .. .	Do.Do.	Do.The Company.
69.	Cawnpore Sugar Works Ltd.	32071/70	100 ORD.	. .	Do.	The Bank of India Ltd.
70.	Champarun Sugar Co. Ltd.	10071/120; 43321/70;136493/692.	300	. .	Do.	Do.
71.	Connaught Mills Co. Ltd.	629/32	4	. .	S.M. Jehangirmian.	Do.
72.	Central Kurkand Coal Co. Ltd.	36371/470	100 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
73.	Howard & Dullough Mills Co. Ltd.	296 . . . .	1	. .	S.M. Jehangirmian.	Do.
74.	Indian Rubber Manufacturing Co. Ltd.Do.	17230/329; 35707/31;37660/700; 59186/226.80829/897	207 ORD.69 ORD.	. .. .	S. AbdulkhaliqS. Abdulkhaliq & S.M. Nasiruddin.	Do.Do.
75.	Kohinoor Mills Co. Ltd.Do.	17700/01; 18223/25; 2898555967/972	66 (Bonus shares).	. .. .	S. AbdulkhaliqDo.	Do.The Company.
76.	Kumardhubi Engineering Works Ltd.	191/200; 8236/50	25 PREF.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	The Bank of India Ltd.
77.	Naihati Jute Mills Co. Ltd.	8939/48; 12056/60	15 ORD.	. .	S.M. Jehangirmian & Zubeda Siddiqa.	Do.
78.	Nuddea Mills Co. Ltd.	128021/045; 6246/270	50 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
79.	Orient Paper Mills Ltd.	169811/910	100 ORD.	. .	S. Abdulkhaliq	The Bank of India Ltd.
80.	Providential Insurance Co. Ltd.	1143/52; 1306/15	20 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
81.	Southern Maharatta Spinning & Weaving Co. Ltd.	817; 822; 963; 3505	4	. .	S.M. Jehangirmian.	Do.
82.	Sirpur Paper Mills Co. Ltd.	39079/098	20 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq	Do.
83.	Samastipur Central Sugar Co. Ltd.	23801/900	100	. .	S. Abdulkhaliq	Do.
84.	West Jamuria Coal Co. Ltd.	60501/600	100	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
85.	Lothian Jute Mills Co. Ltd.	5866/870	5 ORD.	. .	Do.	Do.
86.	Tata Iron & Steel Co. Ltd.Do.Do.	26463/64; 45226/29; 49115;52366/68; 94380/84;134957/75; 134993/98;138355; 290603/07.4764; 6285; 8406; 8425; 9592; 9614; 13368; 13372; 13374/75; 20449; 30161; 30785; 31202; 34736/37; 45346.142731/80; 1[266228/321;561677/81; 665153/57;255981/985; 697858/877;55459/463; 362782/786;444073/77; 524390/394;309863/67; 666146/150;346034/036; 180550/51;362467/471; 589172/176.	46 ORD.17 DEFD.135 II PREF.	. .. .. .	S.M. Jehangirmian, Mahomed Badruddin & S. Abdulkhaliq.Do.1[S.M. Jehangirmian & S. Abdulkhaliq.]	Do.Do.Do.
87.	Bombay Electric Supply & Tramway Co. Ltd.Do.	153465/74;153870/74; 313498/522; 330966/70; 365320/29; 366980/84; 386646/50;391967/71; 1[1416206/10]; 434821/25; 510936/40; 592466/70; 482151/155.18074/98	95 ORD.25 PREF.	. .. .	S. AbdulkhaliqDo.	The Bank of India Ltd.Do.
88.	Bombay Steam Navigation Co. Ltd.	3683; 6884; 7061/63	5 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
89.	Imperial Bank of India	40042/45; 48440; 60625/26	7 F.P.	. .	Do.	Do.
90.	Bank of India	4629 1[7680]; 22397; 30712/16; 55476; 57431; 72214/18;153784/88.	20	. .	Do.	Do.
91.	Tata Hydro Electric Power Supply Co. Ltd.	166982/91; 56646/55;68201/05 102533/42;108851/55; 122839/40;124851/53; 131459/60;142049; 142519/20.	50 ORD.	. .	S.M. Jehangirmian, Mahomed Badruddin & S. Abdulkhaliq.	Do.
92.	Kamarhatty Co. Ltd.Do.	7501/1013390/97	10 ORD.8 (Bonus shares).	. .. .	S. AbdulkhaliqDo.	Do.The Company.
93.	Patna Electric Supply Co. Ltd.	31445/54; 37950/64;129946/95; 142096/120;148878/902; 194710/15.	131	. .	S.M. Jehangirmian & S. Abdulkhaliq.	The Bank of India Ltd.
94.	Equitable Coal Co. Ltd.	97081/130; 158961/9060; 219110/119; 222404/33; 249824/83; 258269/313.	295 ORD.	. .	S. Abdulkhaliq	Do.
95.	East India Coal Co. Ltd.	4186/285; 37151/250;56406/505; 104236/335.	400 ORD.	. .	Do.	Do.
96.	Burma Corporation Ltd.	901376/475; 3112996/3095;4502624/723; 7718550/649;7829520/619; 8474250/549;8487440/539; 9243184/283;9258984/9083;10579699/798; 10651930/2029;10842233/332;12290328/402; 10210880/904.	1500	. .	S.M. Jehangirmian & S. Abdulkhaliq.	The Bank of India Ltd.
97.	Dalhousie Jute Co. Ltd.Do.	5889; 10295/98;12772/76; 19262/266.. .	15 ORD.6 (Fully paid).	. .. .	S.M. Jehangirmian & Hamida Begum.Do.	Do.The Company.
98.	Burrakur Coal Co. Ltd.Do.	143501/600; 294739/838;307333/57; 339882/906.8351/4000	250 ORD.50 PREF.	. .. .	S.M. Jehangirmian & S. Abdulkhaliq.Do.	The Bank of India Ltd.Do.
99.	Hantapara Tea Co. Ltd.	746/55	10 ORD.	. .	S. Abdulkhaliq	Do
100.	Ledo Tea Co. Ltd.	2026/30	5	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
101.	Hasimara Tea Co. Ltd.Do .	36861/85; 51501/600;159314/38.209401/500; 313448/497	150 ORD.150 ORD.(Bonus shares).	. .. .	Do.Do.	Do.Do.
102.	Agarpara Co. Ltd.	146456/555; 296456/555	200 ORD.	. .	Do.	Do.
103.	Adamjee Jute Mills Ltd.	168661/760	100 ORD.	. .	Do.	Do.
104.	Calcutta Landing & Shipping Co. Ltd.	11291/390; 50531/630;57611/10.	300	. .	Do.	Do.
105.	Indian Copper Corporation Ltd.	571345/444; 4641744/93;911189/238; 1399551/650;2616810/909; 4081936/2035; 5456740/839;8034801/900.	700	. .	S. Abdulkhaliq	The Bank of India Ltd.
106.	Associated Advertisers and Printers Ltd.	4051/100	50	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
107.	Dunlop Rubber Co. (India) Ltd.Do.	563215/24; 548949/99866497/501	60 ORD.5 II PREF.	. .. .	S. AbdulkhaliqDo.	Do.Do.
108.	India General Navigation and Railway Co. Ltd.	52402/26	25 ORD.	. .	Do.	Do.
109	Provincial Union Assurance Co. Ltd.	12936/85	50	. .	S M. Jehangirmian & S. Abdulkhaliq.	Do.
110.	Nazira Coal Co. Ltd.	50451/550	100 ORD.	. .	Do.	Do.
111.	Reserve Bank of India	156801/5; 201591/5;242181/95; 248941/5;259191/5.	35	. .	S. Abdulkhaliq	Do.
112.	New Manbhum Coal Co. Ltd.Do.	17146/9536965/37014	5050	. .. .	S.M. Jehangirmian & S. Abdulkhaliq.Do.	Do.The Company.
113.	Katras Jeheriah Coal Co. Ltd.	8441/45; 23781/800	25	. .	S. Abdulkhaliq	The Bank of India Ltd.
114.	Rangoon Electric Tram & Supply Co. Ltd.	243617/716	100 ORD.	. .	S.M. Jehangirmian & S. Abdulkhaliq.	Do.
115.	Scindia Steam Navigation Co. Ltd.	208858/882; 1439035/59;86824/826; 486780/789;497953/962; 270336;418042.	75	. .	Do.	Do.
116.	Triton Insurance Co. Ltd.	19441/45	5	. .	S. Abdulkhaliq	The Bank of India Ltd.
117.	Societe Generale Industrielle De. Chandernagore.	184/188	5	. .	S.M. Jehangirmian.	Do.
118.	Allinterest and dividends remaining unpaid or compensation either in cashor in securities or shares or both in respect to all or any of the abovesaid shares or securities.
119.	AllBonus shares, coupons or new shares to the issue or allotment of whichthe holder became entitled by virtue of the holding of all or any of theabove items.

(e)Shares, etc., standing in the name of S.M. Nasiruddin, the Shaikh of Mangrol.

No.	Description of Investments	Distinctive Numbers of Shares and Securities	No.	Amount	In whose name standing	In whose custody
1	2	3	4	5	6	7
Rs.
1.	Associated Cement Companies Ltd.	. .	100	. .	S.M. Nasiruddin	S.M. Nasiruddin
2.	Do.	. .	300	. .	S.M. Nasiruddin & Ahmedzaman Begum.	Do.
3.	Indian Iron & Steel Co. Ltd.	2118443/82; 2126904/13;1424565/614; 2035849/72;	1,000	. .	S.M. Nasiruddin.	Do.
	Indian Iron & Co. Ltd.	1152553/62; 1682898/930;1532614/41; 2112428/32;2127317/416; 1061862/961;1407247/79; 1662447/54;2143011; 1747929;1391325/30; 1467196/207;1128617/24; 2117791;1434629/33; 2118483/84;2153247/52; 2131840/45;2111062/64; 1369411/18;1749757/800; 2519172/221;1277015/114; 2496818/917;2127217/316; 531052/76;531077/101; 1477110/159.
4.	Allinterest and dividends remaining unpaid or compensation either in cashor in securities or shares or both in respect to all or any of the abovesaid shares or securities.
5.	AllBonus shares, coupons or new shares to the issue or allotment of whichthe holder became entitled by virtue of the holding of all or any of theabove items.]

Part II

(See Section 3)(Properties Belonging to the State of Manvadar)(a)Government Promissory Notes standing in the name of Khan Shri Gulam Moinuddin Khan, Chief of Manavadar.

(1)	Rs. 2,00,000 . . .	Deposited with the Reserve Bank of India (Rs. 50,000 3 per cent. loan of 1865 plus Rs. 1,50,000 3 per cent. loan of 1900-01).
(2)	Rs. 1,00,000 . . .	Security in the special form.
(3)	Rs. 6,00,000 . . .	3 per cent. loan bearing Nos. 072191 to 072196.
(4)	Rs. 3,00,000 . . .	4 per cent. 1960-70 loan bearing Nos. BY 036292 to BY 036303.
(5)	Rs. 1,00,000 . . .	4 per cent. 1960-70.
(6)	Rs. 50,000 . . . .	21/2 per cent. in the custody of the Manager of Manavadar.
(7)	Rs. 1,00,000 . . .	3 per cent in the custody of the Manager of Manavadar.

(b)Fixed Deposit and Savings Bank Account standing at the Bank of India Ltd., Rajkot, in the name of the Begum Sahiban Fatma (since deceased), mother of the Chief of Manavadar.

Rs.	A.	P.
1.	Fixed Deposit Receipt No. F/12-2, dated 5-1-1943	.	.	.	.	10,799	5	0
2.	Savings Bank Account No. 563, dated 7-6-1944	.	.	.	.	2,282	13	0
			Total.	.	.	13,082	2	0

(c)Fixed Deposit Receipts of the Imperial Bank of India, Rajkot, standing in the name of the Begum Sahiban Fatma (since deceased), mother of the Chief of Manavadar.

Rs.	A.	P.
Fixed Deposit Receipt No. B. 56934, dated 13-6-1942	.	.	.	.	.	3,655	8	0
Fixed Deposit Receipt No. B. 56941, dated 21-7-1942	.	.	.	.	.	2,688	12	0
Fixed Deposit Receipt No. B. 56942, dated 21-7-1942	.	.	.	.	.	4,033	3	0
Fixed Deposit Receipt No. B. 56943, dated 21-7-1942	.	.	.	.	.	4,033	3	0
Fixed Deposit Receipt No. B. 56957, dated 1-9-1942	.	.	.	.	.	5,687	15	0
Fixed Deposit Receipt No. B. 56972, dated 14-10-1942	.	.	.	.	.	5,325	12	0
Fixed Deposit Receipt No. B. 57007, dated 26-1-1943	.	.	.	.	.	1,782	4	2
Fixed Deposit Receipt No. B. 57015, dated 12-2-1943	.	.	.	.	.	4,133	11	0
			Total .	.	.	31,340	4	2

1.

[(e) Amounts standing in the name of Khan Shri Gulam Moinuddin Khan Chief of Manavadar and Abdul Kadir P. Quraishi, Private Secretary to the Chief of Manavadar, 2[with the Habib Bank Limited, Bantwa.]

Rs.	A.	P.
1.	Khan Shri Gulam Moinuddin Khan, Chief of Manavadar	.	.	.	.	4,57,564	11	13
2.	Abdulkadir P. Quraishi. Private Secretary to the Chief of Manavadar	.	.	.	.	1,897	10	0
			Total.	.	.	459,462	5	3

NOTE.-The above amounts have been deposited with the Imperial Bank of India, Rajkot in the joint account of Messrs. Habib Bank Ltd. and the Regional Commissioner for Saurashtra. Rajkot.]

3.

[(f) Amount standing in the name of Treasury Officer, Manavadar in current account with the Imperial Bank of India, Rajkot . . . . . . . . . Rs. 4,909-9-0]

4.

[(g) Five shares of the Reserve Bank of India Nos. 280896-0900 standing in the name of Bai Fatima Siddika Begum (deceased), mother of ex-Chief of Manavadar.]

5.

[(h) Five National Savings Certificates worth Rs. 5,000 bearing Nos. EO/241485 to 241489 issued in favour of Mohmad Zamankhan (minor) of Manavadar.]]

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