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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(ii) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018

(ii)The buy-back offer shall open not later than seven working days from the date of public announcement and shall close within six months from the date of opening of the offer.