Section 17 in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018
17. Opening of the offer on stock exchange.
- (i) The identity of the company as a purchaser shall appear on the electronic screen when the order is placed;(ii)The buy-back offer shall open not later than seven working days from the date of public announcement and shall close within six months from the date of opening of the offer.
