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State of Uttar Pradesh - Section

Section 2 in The Group 'D' Employees Service (U.P.) Rules, 1985

2. Application of these rules.

(1)These rules shall apply to all Group 'D' posts referred to in Rule 6 in all the subordinate officers as defined in clause (h) of Rule 4.
(2)Whether a particular post is or not a non-technical post shall be referred to the Government in the Personnel Department and its decision shall be final.