Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(1) in The Group 'D' Employees Service (U.P.) Rules, 1985 (1)These rules shall apply to all Group 'D' posts referred to in Rule 6 in all the subordinate officers as defined in clause (h) of Rule 4.
