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State of Chattisgarh - Section

Section 39 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

39. Allotment of Symbols for election.

- Where a poll becomes necessary the Returning Officer shall assign to each candidate anyone of the symbols determined by the Commission in the manner prescribed by it.
(2)The allotment by Returning Officer of any symbol to a candidate shall be final, except where it is inconsistent with any order or direction issued by the Commission in this behalf, in which case the Commission may revise the allotment in such manner as it deems fit.
(3)Every candidate or his election agent shall be informed forthwith, of the symbol allotted to the candidate and be supplied with the specimen thereof by the Returning Officer.