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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)The allotment by Returning Officer of any symbol to a candidate shall be final, except where it is inconsistent with any order or direction issued by the Commission in this behalf, in which case the Commission may revise the allotment in such manner as it deems fit.