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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(iv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iv)fifteen members of the teaching staff of the University Colleges and Institutions, other than the Heads of the Departments. elected from amongst themselves by single transferable Vote. The tenure of membership of the teachers will be for the period of three years;