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State of Haryana - Section

Section 74 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

74. Absorption pits.

(1)In the matter of location, every absorption pit shall conform to same restrictions as are laid down for a septic tank in Rule 75.
(2)No absorption pit shall have any outlet into a means of communication with any sewer, storm water drain or surface drain.
(3)The walls of every absorption pits shall be atleast 0.5 metre above ground level so as to exclude effectively the entry of storm water or irrigation water into the absorption pit.
(4)The absorption pits shall be constructed in duplicate so that one pit can be put out of use for cleaning purposes. The capacity of the absorption pit shall be as approved by the Estate Officer.