Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Haryana - Subsection Section 74(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 (1)In the matter of location, every absorption pit shall conform to same restrictions as are laid down for a septic tank in Rule 75.
