Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(2) in National Law University Delhi Act, 2007 (2)[ The term of the Vice-Chancellor shall be for a period of five years.] [Substituted by Delhi Act 7 of 2009, Section 6 published in Delhi Gazette on 22.6.2009 (w.e.f 22.6.2009).]
