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[Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act]

State of Telangana - Subsection

Section 160(1)(a) in Telangana Panchayat Raj Act, 2018

(a)exercise administrative control over the Mandal Parishad Development Officer for the purposes of implementation of the resolution of the Mandal Praja Parishad;