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State of Odisha - Section

Section 17 in The Orissa Pharmacists (Special Examination) Rules, 1962

17.

No candidate suffering from any form of contagious sickness, will be allowed to present himself for the examination. Candidates suffering from an illness or disease which would render their presence in any way prejudicial to the general body of students under examination will not be allowed into the examination hall and will be expelled if found in the hall.